Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A(1)] [Section 28A] [Entire Act] State of Bihar - Subsection Section 28A(1)(ii) in The Bihar Gramdan Act, 1965 (ii)the number of members including the Nyaya Mantri, shall be any odd number between three and eleven as may be determined by the Gram Sabha: