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Himachal Pradesh High Court

Anjana Thakur & Others vs State Of H.P. on 24 May, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Anjana Thakur & others Versus State of H.P. Cr. Revision No.70 of 2021 24.05.2022 Present: Mr. Ajay Chandel, Advocate, for the petitioners.

Mr. Dinesh Thakur, Mr. Sumesh Raj, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Manoj Bagga, Assistant Advocate General, for the respondent­State.

Mr. Manoj Bagga, learned Assistant Advocate General submits that record of the case is available. Let, the same be made available on the next date of hearing also. As prayed for, list on 29.06.2022. Interim to continue.

(Ajay Mohan Goel) Judge May 24, 2022 (Rishi) ::: Downloaded on - 24/05/2022 20:07:28 :::CIS