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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in The Rajasthan Vaccination Act, 1957

(2)If on such date the order has not been obeyed, the Magistrate shall summon the parent or guardian before him and, unless just cause or excuse is shown, shall deal with the disobedience as an offence punishable under section 20.