Section 7(2)(ii) in The Court Fees Act, 1870

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2)(ii) in The Court Fees Act, 1870

(ii)falling under clauses (c) and (d), the property to which title by succession or otherwise may be diverted or affected by the alleged adoption ; and

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State of Uttar Pradesh - Subsection

Section 7(2)(ii) in The Court Fees Act, 1870