Tripura High Court
The Union Of India vs Parimal Ch. Deb & Anr on 19 July, 2018
Author: S. Talapatra
Bench: S. Talapatra
HIGH COURT OF TRIPURA
AGARTALA
L.A. App. No.32 of 2015
The Union of India
-----Appellant (s)
Versus
Parimal Ch. Deb & Anr.
----Respondent(s)
For Appellant (s) : Mr. H. Deb, Asstt. S.G. For Respondent(s) : Mr. Samarjit Bhattachajee, Adv.
HON'BLE MR. JUSTICE S. TALAPATRA Order 19.07.2018 At the request of Mr. H. Deb, learned Asstt. S.G. of India appearing for the appellant, list this matter on 27th July, 2018 for hearing.
In the meanwhile, the learned counsel for the parties shall collect the paper book.
There shall be no further accommodation in the matter.
JUDGE Sujay