Supreme Court - Daily Orders
Commissioner Of Income Tax Central Iii vs M/S Arch Fine Chemicals Pvt. Ltd. on 3 November, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.31+65 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32628/2017
(Arising out of impugned final judgment and order dated 06-03-2017
in ITA No. 1646/2014 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX CENTRAL III Petitioner(s)
VERSUS
M/S ARCH FINE CHEMICALS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.107042/2017-CONDONATION OF DELAY
IN FILING and IA No.107046/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No.32428/2017 (Item No.65)
Date : 03-11-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Y.Adhyaru, Sr.Adv.
Ms. Wwarupama Chaturvedi, Adv.
Ms. Swati Ghildiyal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag along with SLP © No.21937 of 2017.
Signature Not Verified(USHA RANI BHARDWAJ) (CHANDER BALA) Digitally signed by USHA RANI BHARDWAJ Date: 2017.11.03 16:59:03 IST Reason: AR CUM PS BRANCH OFFICER