Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9]

Supreme Court - Daily Orders

Commissioner Of Income Tax Central Iii vs M/S Arch Fine Chemicals Pvt. Ltd. on 3 November, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

      ITEM NO.31+65                        COURT NO.8               SECTION IX

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

      SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32628/2017

      (Arising out of impugned final judgment and order dated 06-03-2017
      in ITA No. 1646/2014 passed by the High Court Of Judicature At
      Bombay)

      COMMISSIONER OF INCOME TAX CENTRAL III                           Petitioner(s)

                                                    VERSUS

      M/S ARCH FINE CHEMICALS PVT. LTD.                                Respondent(s)

      (FOR ADMISSION and I.R. and IA No.107042/2017-CONDONATION OF DELAY
      IN FILING and IA No.107046/2017-EXEMPTION FROM FILING C/C OF THE
      IMPUGNED JUDGMENT)

      Diary No.32428/2017 (Item No.65)

      Date : 03-11-2017 These petitions were called on for hearing today.

      CORAM :
                           HON'BLE MR. JUSTICE R.K. AGRAWAL
                           HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


      For Petitioner(s)              Mr. Tushar Mehta, ASG
                                     Mr. Y.Adhyaru, Sr.Adv.
                                     Ms. Wwarupama Chaturvedi, Adv.
                                     Ms. Swati Ghildiyal, Adv.
                                     Mrs. Anil Katiyar, AOR

      For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

Issue notice.

Tag along with SLP © No.21937 of 2017.

Signature Not Verified

(USHA RANI BHARDWAJ) (CHANDER BALA) Digitally signed by USHA RANI BHARDWAJ Date: 2017.11.03 16:59:03 IST Reason: AR CUM PS BRANCH OFFICER