Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(2)(c) in The Greater Noida Industrial Development Area Building Regulations, 1992 (c)the plan shall show exact location of essential services such as water closet, sink, bath, water supply and drainage lines and the like;