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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Haryana - Subsection

Section 87(2) in The Haryana Motor Vehicles Rules, 1993

(2)A principal proposing to apply for the cancellation of a licence issued to an agent on his application may call upon the agent to surrender the permit and badge and the agent shall be bound to surrender the same to the principal forthwith.