Himachal Pradesh High Court
Bhoop Singh vs . State Of H.P. on 22 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Bhoop Singh vs. State of H.P. .
Cr. Appeal No. 27 of 2020 22.08.2022 Present: Mr. Naresh K. Sharma, Advocate vice counsel for the appellant.
Mr. Rajinder Dogra, Sr. Addl. A.G with Mr. Vinod Thakur, Addl. A.G, Mr. Shiv Pal Manhans, Addl. A.G. and Mr. Y.S. Thakur, Dy. A.G for the respondents-State.
2022.
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