Supreme Court - Daily Orders
B.K. Jayamma vs B.K. Ramaiah on 28 January, 2025
ITEM NO.37 COURT NO.14 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.7910/2023
B.K. JAYAMMA & ANR. Appellant(s)
VERSUS
B.K. RAMAIAH & ORS. Respondent(s)
(IA No. 23808/2023 - APPLICATION FOR VACATION OF INTERIM ORDER & IA
No. 157372/2021 - EXEMPTION FROM FILING O.T. IA No. 31620/2023 -
VACATING STAY)
Date : 28-01-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE R. MAHADEVAN
For Appellant(s) :
Mr. Narendra Kumar, AOR
Mrs. T.s Shanthi, Adv.
Ms. Sneha Irine Kachhap, Adv.
Mr. Sanjeev Kumar, Adv.
For Respondent(s) :
Mr. Krishnam Mishra, AOR
Mr. Param Kumar Mishra, Adv.
Mr. Jagjeet Kumar Bhatt, Adv.
Mr. P B Suresh, Sr. Adv.
Mr. Vipin Nair, AOR
Mr. Mohd Aman Alam, Adv.
Ms. M B Ramya, Adv.
Mr. Aditya Narendranath, Adv.
M/S. Nuli & Nuli, AOR
Mr. Nishant Verma, AOR
Mr. Amit J., Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list on 20-2-2025.
Signature Not Verified(VISHAL ANAND) Digitally signed by VISHAL ANAND Date: 2025.01.30 (POOJA SHARMA) ASTT. REGISTRAR-cum-PS 19:23:01 IST Reason: COURT MASTER (NSH)