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Supreme Court - Daily Orders

B.K. Jayamma vs B.K. Ramaiah on 28 January, 2025

     ITEM NO.37                               COURT NO.14                SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                        Civil Appeal     No.7910/2023

     B.K. JAYAMMA & ANR.                                                  Appellant(s)
                                                     VERSUS

     B.K. RAMAIAH & ORS.                                                 Respondent(s)

     (IA No. 23808/2023 - APPLICATION FOR VACATION OF INTERIM ORDER & IA
     No. 157372/2021 - EXEMPTION FROM FILING O.T. IA No. 31620/2023 -
     VACATING STAY)

     Date : 28-01-2025 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J.B. PARDIWALA
                             HON'BLE MR. JUSTICE R. MAHADEVAN

     For Appellant(s) :
                                       Mr. Narendra Kumar, AOR
                                       Mrs. T.s Shanthi, Adv.
                                       Ms. Sneha Irine Kachhap, Adv.
                                       Mr. Sanjeev Kumar, Adv.
     For Respondent(s) :
                                       Mr. Krishnam Mishra, AOR
                                       Mr. Param Kumar Mishra, Adv.
                                       Mr. Jagjeet Kumar Bhatt, Adv.

                                       Mr. P B Suresh, Sr. Adv.
                                       Mr. Vipin Nair, AOR
                                       Mr. Mohd Aman Alam, Adv.
                                       Ms. M B Ramya, Adv.
                                       Mr. Aditya Narendranath, Adv.

                                       M/S.   Nuli & Nuli, AOR

                                       Mr. Nishant Verma, AOR
                                       Mr. Amit J., Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As prayed, list on 20-2-2025.

Signature Not Verified

(VISHAL ANAND) Digitally signed by VISHAL ANAND Date: 2025.01.30 (POOJA SHARMA) ASTT. REGISTRAR-cum-PS 19:23:01 IST Reason: COURT MASTER (NSH)