Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(3) in The Maharashtra Co-Operative Societies Act, 1960

(3)Any transfer made in contravention of sub-section (2) shall be void.