Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Bihar - Subsection

Section 82(2)(d) in Bihar Hindu Religious Trusts Act, 1950

(d)the manner in which the record referred to in the clause (a) of Sub-Section (2) of Section 28 shall be prepared and maintained;