Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(7) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

(7)Every nomination or any change therein shall be sent by the officer to the appointing authority who will countersign it indicating the date of receipt and kept it under his custody.