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State of Tamilnadu - Section

Section 65 in Regulations of the Tamil Nadu Agricultural University

65. Employees will be allowed to claim railway or bus fares by the lowest class for their personal servants subject to the maximum according to the following scale on a certificate that the fares have been actually paid.

Class Employees Maximum No. of servants
Grade I 3
Grade II 2
Grade III 1
The actual bus or railway fare alone shall be allowed; but no incidental charges by way of daily allowance.