Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 37 in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 37. No court proceeding shall lie against any member of officers of the staff for any act done in his official capacity in good faith.
