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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(39) in Andhra Pradesh Universities Act, 1991

(39)to enter into any agreement with the Government or with the private managements for assuming the management of any institution and taking-over its properties and liabilities or for any other purpose not repugnant to the provisions of the Act;