Bombay High Court
L And T Finance Limited vs Vsp Shipping And Logistics And 3 Ors And ... on 18 July, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
42 to 49-CHS(L)-72-2024+.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS (L) NO. 72 OF 2014
IN
EXECUTION APPLICATION NO. 2389 OF 2015
Integro Finserv Pvt. Ltd. ... Applicant
V/s.
K. Srinivasulu & Anr. ... Respondents
AND
CHAMBER SUMMONS NO. 1156 OF 2014
IN
EXECUTION APPLICATION NO. 1042 OF 2015
Nteggro Finserv Pvt. Ltd. ... Applicant
V/s.
M/s. Shambhavi Engineers & Ors. ... Respondents
AND
CHAMBER SUMMONS NO. 147 OF 2015
IN
EXECUTION APPLICATION NO. 92 OF 2015
Integro Finserv Pvt. Ltd. ... Applicant
V/s.
Pragadeeshwaran Nanda Naidu & Ors. ... Respondents
AND
CHAMBER SUMMONS NO. 208 OF 2015
IN
EXECUTION APPLICATION NO. 2578 OF 2015
Integro Finserv Pvt. Ltd. ... Applicant
Ganesh Lokhande, PA 1/4
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42 to 49-CHS(L)-72-2024+.doc
V/s.
M/s. Chunduru Associates
Prop. Chunduru Anil Rajshekar & Ors. ... Respondents
AND
CHAMBER SUMMONS NO. 451 OF 2015
IN
EXECUTION APPLICATION NO. 1001 OF 2015
Integro Finserv Pvt. Ltd. ... Applicant
V/s.
Mehul Girish Bhanushali & Anr. ... Respondents
AND
CHAMBER SUMMONS NO. 458 OF 2015
IN
EXECUTION APPLICATION NO. 1828 OF 2015
L & T Finance Ltd ... Applicant
V/s.
Gurujala Radharani & Ors. ... Respondents
AND
CHAMBER SUMMONS NO. 1642 OF 2015
IN
EXECUTION APPLICATION NO. 52 OF 2016
Integro Finserv Pvt. Ltd. ... Applicant
V/s.
VSP Shipping and Logistics & Ors. ... Respondents
Ganesh Lokhande, PA 2/4
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42 to 49-CHS(L)-72-2024+.doc
WITH
CHAMBER SUMMONS NO. 1132 OF 2019
IN
EXECUTION APPLICATION NO. 52 OF 2016
L & T Finance Ltd. ... Applicant
V/s.
VSP Shipping and Logistics & Ors.
CFM Asset Reconstruction Pvt. Ltd. ... Respondents
AND
CHAMBER SUMMONS NO. 1709 OF 2015
IN
EXECUTION APPLICATION NO. 488 OF 2016
Integro Finserv Pvt. Ltd. ... Applicant
V/s.
Boopalan C and Anr. ... Respondents
Mr. Deep Dighe, i/b. DS Law, Advocate for the Plaintiff.
CORAM : ABHAY AHUJA, J.
DATE : 18th JULY, 2024 P.C. :
1. Mr. Dighe appears for the Applicants in these matters, and once again seeks time to serve the amended Chamber Summons to the Respondents and file an appropriate Affidavit(s) of Service.
2. As and by way of last chance to serve the Chamber Summons upon the Respondents and file appropriate Affidavit(s) of Service, list these matters on 29th August 2024.
Ganesh Lokhande, PA 3/4 ::: Uploaded on - 19/07/2024 ::: Downloaded on - 27/07/2024 17:30:10 :::42 to 49-CHS(L)-72-2024+.doc
3. It is made clear that if the service is not effected by the next date of hearing, this Court will pass appropriate orders including imposition of cost.
(ABHAY AHUJA, J.) Ganesh Lokhande, PA 4/4 ::: Uploaded on - 19/07/2024 ::: Downloaded on - 27/07/2024 17:30:10 :::