Section 4(15) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970
(15)The Institution shall not be allowed to remain closed for a period of more than 3 days except under special circumstances beyond control of the Governing body/council or board of Management of the Institution without the previous permission in writing of the Director of Medical and Health Services or the Unit Administration Officer under whose jurisdiction the Institution is situated.
