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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(2) in The Delhi Vidyut Board Rules, 1997

(2)Words and expressions used but not defined in these rules but defined in the Electricity (Supply) Act, 1948 (54 of 1948) and the Indian Electricity Act, 1910 (9 of 1910) and the rules framed thereunder shall have the same meanings as assigned to them in the said Acts and Rules.