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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(16) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012

(16)Fitment of Speed Governor. - In every school bus, speed controlling device (Speed governor) conforming to standards prescribed, shall be fitted so that the speed of the vehicle does not exceed 40 kilometer per hour within Corporation limits and 50 kilometer per hour in other places.