Section 9(1)(a) in Tamil Nadu Hill Areas (Preservation of Trees) Rules, 1957

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(a) in Tamil Nadu Hill Areas (Preservation of Trees) Rules, 1957

(a)that the tree shall be felled at a height not exceeding six inches from ground; the bark being left in tact on the stump and adhering to it all round the stump, without being tom off or otherwise damaged; and

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State of Tamilnadu - Subsection

Section 9(1)(a) in Tamil Nadu Hill Areas (Preservation of Trees) Rules, 1957