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State of Uttar Pradesh - Section

Section 21 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

21. Right of Adhyaksha to attend meeting of committees.

- The Adhyaksha of a Zila Panchayat may attend any meeting of any committee thereof irrespective of the fact that he is not a member or Chairman of such Committee and address it on any subject under its consideration or draw its attention to any matter of importance filling within its purview but shall not vote upon or propose a resolution at such meeting.