Rajasthan High Court - Jodhpur
Dilip Singh Sodha vs Co-Ordinator, Ptet-2014 Jnvu Jod. And ... on 3 July, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S. B. Civil Writ No. 8738/2014
Dilip Singh Sodha
----Petitioner
Versus
Co-Ordinator, PTET - 2014 JNVU and Ors.
----Respondents
For Petitioner : None present
For Respondents : Mr. Dinesh Ojha for Mr. P.R. Singh
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Order 03/07/2018 None present for the petitioner. List the matter on 30.07.2018.
(NIRMALJIT KAUR),J Inder/39 Powered by TCPDF (www.tcpdf.org)