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Union of India - Section

Section 18 in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

18. Decision by majority

.-All questions considered at a meeting of the Committee shall be decided by a majority of votes of the Members present and voting and in the event of equality of votes, the Chairperson, or in the absence of the Chairperson, the Vice-Chairperson, or in the absence of both the Chairperson and the Vice-Chairperson, the Member presiding at the meeting, as the case may be, shall have a second or casting vote.