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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(g) in Haryana Passenger Transport Scheme, 2003

(g)Within the notified bus stands, the Station Incharge shall be the authority to implement and regulate the time schedules and booth timings for all the buses, as per the guidelines framed by the State Government or as per the general orders framed in this regard.