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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(5) in The Rajasthan Municipalities (Election) Rules, 1994

(5)Where voting machine is used, the provisions of rules 25 to 29, 30A, 31 A, 32A, 32B, 33, 33A, 35A, 36, 37A, 37B, 38A, 39, 40A, 41, 42, 43, 44A, 45A, 46A, 47,A, 48A, 49A, 50A and 51 shall apply mutatis mutandis in relation to the conduct of fresh poll as they apply in relation to the originally scheduled poll.