Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Kerala - Subsection Section 27(2)(g) in The Kerala Ground Water (Control and Regulation) Act, 2002 (g)mode of keeping and maintaining samples of soil and other materials as per clause (d) of sub section (1) of section 15;