Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Uttaranchal (Alteration Of Name) Act, 2006 3. Alteration of name of the State of Uttaranchal. - As from the appointed day, the State of Uttaranchal shall be known as the State of Uttarakhand.
