Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(y) in Madhya Pradesh Investment Region Development and Management Act, 2013

(y)the construction, purchase, organization, maintenance or management of public transport facilities for the conveyance of the public;