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[Cites 0, Cited by 0] [Section 370] [Entire Act]

State of Punjab - Subsection

Section 370(ii) in Punjab Jail Manual, 1996

(ii)and Male under-trial prisoners, in respect of whom it is reported by the Police on their warrants by a red ink entry that they have got to be identified in an identification parade, who shall be admitted in jails at all hours on all days including Sunday and Jail Holidays.