Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 240(1)] [Section 240] [Entire Act] State of Haryana - Subsection Section 240(1)(a) in The Haryana Municipal Act, 1973 (a)by the refusal of a committee under Section 205 to sanction the erection or re-erection of a building; or