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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(2) in A.P.J. Abdul Kalam Technological University Act, 2015

(2)The term of service of the Controller of Examinations shall be in accordance with the orders in this regard issued by the Government from time to time. The qualifications and experience for the purpose of selection of the Controller of Examinations shall be as approved by the Government.