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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(3) in The West Bengal Comprehensive Area Development Act, 1974

(3)The powers and functions of the Advisory Board and the terms and conditions of service of the Project Director shall be such as may be provided by regulations.] [Sub-Section (2) substituted by West Bengal Act 7 of 1980.]