Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14]

Chattisgarh High Court

Lakshmi Alias Lakshmin Bai vs State Of Chhattisgarh 24 Cra/1324/2019 ... on 23 October, 2019

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet
                                    CRA No. 1257 of 2019
                  Lakshmi Alias Lakshmin Bai Versus State Of Chhattisgarh

                                       CRA/1324/2019,




23.10.2019

Mr. Shishir Dixit, Advocate on behalf of Anand Mohan Tiwari and Mr. Roop Naik, Counsel for the respective appellants.. Ms. Aditya Sharma, Panel Lawyer for the State. As prayed, post the matter after 8 weeks. 

                   Sd/-                                                      Sd/-

            ( Prashant Kumar Mishra)                               (Gautam Chourdiya)
                   Judge                                                    Judge




  Shyna