Delhi High Court - Orders
Sheelendra Kumar vs Union Of India Through Secretary & Anr on 12 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10624/2020 & CM APPL. 37062/2022
SHEELENDRA KUMAR ..... Petitioner
Through: Mr. Akhilesh Kumar Pandey, Ms.
Deepika Mishra, Mr. Abhishek
Mishra, Advocates with petitioner in
person.
versus
UNION OF INDIA THROUGH
SECRETARY & ANR. ..... Respondents
Through: Ms. Richa Dhawan, Senior Panel
Counsel with Mr. Anuj Chaturvedi and
Ms. Shreya, Advocates for UOI
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 12.10.2023
1. Respondents are directed to produce the original record of the General Security Force Court record on the next date of hearing.
2. List for hearing on 28.02.2024.
SANJEEV SACHDEVA, J MANOJ JAIN, J OCTOBER 12, 2023 'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 15:04:28