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Delhi High Court - Orders

Sheelendra Kumar vs Union Of India Through Secretary & Anr on 12 October, 2023

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                    $~24
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 10624/2020 & CM APPL. 37062/2022
                                                SHEELENDRA KUMAR                                                                    ..... Petitioner
                                                                                      Through:                 Mr. Akhilesh Kumar Pandey, Ms.
                                                                                                               Deepika Mishra, Mr. Abhishek
                                                                                                               Mishra, Advocates with petitioner in
                                                                                                               person.
                                                                                      versus

                                                UNION OF INDIA THROUGH
                                                SECRETARY & ANR.                                                                 ..... Respondents
                                                                                      Through:                 Ms. Richa Dhawan, Senior Panel
                                                                                                               Counsel with Mr. Anuj Chaturvedi and
                                                                                                               Ms. Shreya, Advocates for UOI
                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE MANOJ JAIN
                                                             ORDER

% 12.10.2023

1. Respondents are directed to produce the original record of the General Security Force Court record on the next date of hearing.

2. List for hearing on 28.02.2024.

SANJEEV SACHDEVA, J MANOJ JAIN, J OCTOBER 12, 2023 'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 15:04:28