Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(2) in Tamil Nadu Electricity Regulatory Commission - Appointment of Consultants Regulations, 2004 (2)Words or expressions occurring in these Regulations and not defined herein but defined in the Act shall bear the same meaning as in the Act.
