Bombay High Court
Vaidic Dharma Samrakshak Sangh vs Subramanian Swamy on 21 February, 2024
Board Sr.No.:-5
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION LODGING NO. 4368 OF 2023
Subramaniam Swamy ....PETITIONER
V/S
State Of Maharashtra Through Ministry Of Law
....RESPONDENT
And Judiciary Department WITH REVIEW PETITION(PIL) LODGING NO. 1990 OF 2024 In INTERIM APPLICATION 519 OF 2024 Vaidic Dharma Samrakshak Sangh ....PETITIONER V/S Subramanian Swamy ....RESPONDENT WITH THIRD PARTY APPLICATIONS FOR CC LODGING NO. 26137 OF 2023 In PUBLIC INTEREST LITIGATION STAMP NO. 4368 OF 2023 Bheemacharya Balacharya Varakhedakar ....PETITIONER V/S Subramaniam Swamy And Anr ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 30569 OF 2023 In PUBLIC INTEREST LITIGATION STAMP NO. 4368 OF 2023 Page 1/2 ::: Uploaded on - 22/02/2024 ::: Downloaded on - 07/03/2024 08:22:58 ::: Suhas Nathuram Phadtare And 8 Ors ....PETITIONER V/S Subramaniam Swamy And 2 Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 519 OF 2024 In PUBLIC INTEREST LITIGATION STAMP NO. 4368 OF 2023 Vaidic Dharma Samrakshak Sangh ....PETITIONER V/S Subramanian Swamy ....RESPONDENT Mr. Subramaniam Swamy Petitioner in Person Present. Mr. Prosper D'souza For the Applicant in PILL/4368/2023,TPACL/26137/2023 with IAL/30569/2023 with RPPL/1990/2024 in IA/519/2024 with IAL/2790/2024. Mr. Ajinkya Udane for the Applicant in IAL/30569/2023. Dr. Birendra Saraf Sr.Adv. (AG) with Mr. Milind V More Addl.GP with Mr. Jayesh Sanklecha for the State.
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 21st February, 2024 P.C. :
S. O. to 27/03/2024 ( at 2.30 pm).
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