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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(8)(a) in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005

(a)The Government Servant may take the assistance of other Government Servant posted in any office, either at his headquarter or at the place where the inquiry is to be held, to present the case on his behalf: