Supreme Court - Daily Orders
Assistant Commissioner (Ct) Ltu No.Ii ... vs M/S. T.V. Sundram Iyengar And Sons ... on 4 January, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.15 COURT NO.11 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40279/2018
(Arising out of impugned final judgment and order dated 26-04-2018
in WP No. 15117/2018 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
ASSISTANT COMMISSIONER (CT) LTU NO.II DIVISION & ORS. Petitioner(s)
VERSUS
M/S. T.V. SUNDRAM IYENGAR AND SONS PRIVATE LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.184341/2018-CONDONATION OF DELAY
IN FILING and IA No.184342/2018-CONDONATION OF DELAY IN REFILING )
Date : 04-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. Guntur Prabhakar, AOR
Mr. N.D.B. Raju, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending applications, if any, stand disposed of.
(DEEPAK SINGH) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2019.01.05 11:48:09 IST Reason: