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State of Uttar Pradesh - Section

Section 35 in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

35. to 40.

[x x x] [Omitted by Notification No. 348-1-6(23)-74-Revenue-1, dated 21.5.1976 (w.e.f. 22.5.1976).].[41. The amount with interest payable shall be rounded off to the nearest multiple of five paise.] [Substituted by Notification No. 289/11-5(2)-78-Revenue-1, dated 2.6.1979 (w.e.f. 4.6.1979).]