Section 34(3)(iii) in The General Provident Fund (Central Service) Rules, 1960

[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(3)(iii) in The General Provident Fund (Central Service) Rules, 1960

(iii)The Accounts Officer shall, after verification with the ledger account, issue an authority for the amount [payable to the subscriber] [Substituted vide Notification No.20(12)/94-P&PW(E) dated 15.11.96 notified vide SO No.3228 dated 23.11.96] at least a month before the date of superannuation but payable on the date of superannuation.

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Union of India - Subsection

Section 34(3)(iii) in The General Provident Fund (Central Service) Rules, 1960