Supreme Court - Daily Orders
Jai Kishan Garg vs Randhir Singh on 26 September, 2023
Bench: A.S. Bopanna, M.M. Sundresh
ITEM NO.30 COURT NO.7 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24741/2019
(Arising out of impugned final judgment and order dated 05-03-2019
in RSA No. 1475/2015 passed by the High Court Of Punjab & Haryana
At Chandigarh)
JAI KISHAN GARG Petitioner(s)
VERSUS
RANDHIR SINGH Respondent(s)
(IA No. 152285/2019 - EXEMPTION FROM FILING O.T.)
Date : 26-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Vanshdeep Dalmia, AOR
Mr. Suchakshu Jain, Adv.
Mr. Shivam Pundhir, Adv.
Ms. Anisha Jain, Adv.
For Respondent(s) Mr. Manoj Swarup, Sr. Adv.
Dr. Surender Singh Hooda, AOR
Mr. Rahul Rathore, Adv.
Ms. Bano Deswal, Adv.
Ms. Rashi Choudhary, Adv.
Mr. Shaurya Lamba, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 21.11.2023 at request of learned counsel for the respondent.
(NISHA KHULBEY) Signature Not Verified (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT Digitally signed by Nisha Khulbey Date: 2023.09.26 ASSISTANT REGISTRAR 17:56:25 IST Reason: