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[Section 8]
[Entire Act]
State of Punjab - Subsection
Section 8(5) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989
| (a) By direct appointment : | |
| (i) For members of the Scheduled Castes | 25 per cent |
| (ii) For members of Backward Classes | 5 per cent |
| (iii) For Ex-servicemen, | 15 per cent |
| (b) By promotion: | |
| (i) For members of Scheduled Castes | 20 per cent |
| (ii) For members of the Backward Classes | 2 per cent |