Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(1)(x) in The Rajasthan Mining Settlement Act, 1956 (x)providing for the prevention or abatement of nuisance affecting the public health committed by arty person within the limits of the Mining Settlement: