Delhi High Court - Orders
Reacon Engineers (India) Pvt. Ltd vs Airforce Naval Housing Board & Anr on 9 August, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~7(Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 28/2021, I.A. 959/2021 & I.A. 2233/2021
REACON ENGINEERS (INDIA) PVT. LTD. ..... Petitioner
Through:
versus
AIRFORCE NAVAL HOUSING BOARD & ANR.
..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 09.08.2021 (Video-Conferencing)
1. There is a request for adjournment on behalf of the respondent.
2. Accordingly, re-notify on 26th October, 2021.
C. HARI SHANKAR, J.
AUGUST 9, 2021 ss Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:11.08.2021 18:09:56