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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(3) in Jharkhand Co-operative Societies Rules, 2008

(3)The Registrar shall, with effect from the said date, register the new co-operative society and on such registration the assets and liabilities of the amalgamated co-operative societies shall vest in the new co-operative society.