Section 333(1)(a) in The Merchant Shipping Act, 1958

[Cites 0, Cited by 0] [Section 333(1)] [Section 333] [Entire Act]

Union of India - Subsection

Section 333(1)(a) in The Merchant Shipping Act, 1958

(a)an Indian passenger ship has been marked with sub-division load lines, that is to say, load lines indicating the depth to which the ship may be loaded having regard to the extent to which she is sub-divided and to the space for the time being allotted to passengers, and

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Union of India - Subsection

Section 333(1)(a) in The Merchant Shipping Act, 1958