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State of Uttar Pradesh - Section

Section 972 in Rules under the United Provinces Excise Act, 1910

972. Import of bhang for personal use.

- Bhang not exceeding 5 totals or 58.319 grams in weight may be imported in person by a bona fide traveller for his own personal use coming into Uttar Pradesh.No Ganja for personal use shall be imported into Uttar Pradesh in any quantity whatsoever.