Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(9) in Rajasthan River Basin and Water Resources Planning Rules, 2015

(9)The quorum for the meeting of the Authority shall be five Members of the Authority appointed under Section 5 of the Act.