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State of Gujarat - Act

Gujarat State Guarantees (Amendment) Act, 1963

GUJARAT
India

Gujarat State Guarantees (Amendment) Act, 1963

Act 34 of 1963

  • Published on 17 September 1963
  • Not commenced
  • [This is the version of this document from 17 September 1963.]
  • [Note: The original publication document is not available and this content could not be verified.]
An Act further to amend the Gujarat State Guarantees Act, 1963.It is hereby enacted in the Fourteenth Year of the Republic of India as follows:-* (Received the assent of the Governor on 17th September, 1963 and published in the "Gujarat Government Gazette" on the 20th September 1963)

1. Short title.- This Act may be called the Gujarat State Guarantees (Amendment) Act, 1963.

2. Amendment of section 2 of Guj. XXII of 1963.- In sub-section (1) of section 2 of the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963), for the letters and figures "Rs. 60,00,00,000" the letters and figures "Rs. 1,00,00,00,000" shall be substituted.